Manorama Kumari, Member - (1.) Learned Advocate Mr. Shashwat Shukla present for Operational Creditor/Petitioner.
(2.) Learned Advocate Mr. Anip Gandhi present for Respondent. Learned Advocate Mr. Anip Gandhi filed Vakalatnama for Respondent.
(3.) Respondent Counsel requested time to file objections. Respondent shall file its objections, if any, serving a copy in advance to petitioner.;