PSL LTD Vs. EDELWEISS ASSETS RECONSTRUCTION CO LTD & ORS
LAWS(NCLT)-2017-12-302
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 18,2017

Psl Ltd Appellant
VERSUS
Edelweiss Assets Reconstruction Co Ltd And Ors Respondents

JUDGEMENT

- (1.) Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah M present for Corporate Debtor/Petitioner. Ldarned Advocate Mr. Anip Gandhi present for Respondent No. 1.
(2.) None present for ABFL. Learned Advocate Ms. Kshama Sheth with Learned Advocate Mr. Sunil Bhavsar present for Indian Bank.
(3.) Learned Advocate Mr. Bhadrish Raju with Learned Advocate Mr. Dhruv Toliya present for Jotun India (Intervener) .;


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