- (1.) Learned Advocate Mr. Kunal Vyas i/b ftanavati Associates present for Financial Creditor/Petitioner. Learned Advocate Mr. Pavan Godiawala present for Respondent.
(2.) Both sides counsels represented that there is not settlement. Respondent shall file objection within one week serving a copy in advance to other side. List the matter on 12.01.2018.;