IN RE Vs. MUNJAL LIGHT METALS PVT LTD

LAWS(NCLT)-2017-7-95

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 20,2017

IN RE Appellant

VERSUS

MUNJAL LIGHT METALS PVT LTD Respondents

M M Kumar, Member - (1.) The matter has been called twice. However, in the interest of justice, hearing is deferred to 11th August, 2017.;