JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Ms. Dharmistha Raval present for Corporate Debtor/ Applicant. None present for Respondent. Proof of service of notice on creditors filed. None present for creditors. Heard arguments of Learned Counsel for Applicant. Orders reserved.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.