UNIWORLD TELECOM LTD Vs. AUTOPAL INDUSTIRES LTD
LAWS(NCLT)-2017-10-84
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 09,2017

UNIWORLD TELECOM LTD Appellant
VERSUS
AUTOPAL INDUSTIRES LTD Respondents

JUDGEMENT

M.M. Kumar, member - (1.) Learned Counsel has not complied with the last order and wish to file the affidavit today itself in the Registry. List again thereafter. List on 11th October 2017.;


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