INDOWIND ENERGY LTD Vs. SUZLON ENERGY LTD
LAWS(NCLT)-2017-12-426
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 13,2017

Indowind Energy Ltd Appellant
VERSUS
Suzlon Energy Ltd Respondents

JUDGEMENT

Manorama Kumari, Member - (1.) Learned Advocate Mr. Arjun Sheth present for Operational Creditor/Petitioner. Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah present for Respondent.
(2.) It is represented that the decision relating to jurisdiction of Adjudicating Authority under IB Code is under consideration before the Larger Bench of NCLT, New Delhi in matters wherein winding up petitions are pending before various Hon'ble High Courts at different stages.
(3.) In view of the same, list the matter on 10.01.2018.;


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