- (1.) This present petition/application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Sakshi Softech Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies. Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Pune on 12th January. 2006 having CIN : U72900PN2006PTC021835.
(3.) The Petitioner Company is mainly engaged in the business of Computer Software.;