JASPREET SINGH CHANDHOK Vs. I YOGI TECHNICAL SERVICES PVT LTD
LAWS(NCLT)-2017-11-64
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 07,2017

JASPREET SINGH CHANDHOK Appellant
VERSUS
I YOGI TECHNICAL SERVICES PVT LTD Respondents

JUDGEMENT

- (1.) Let the matter be listed after the pronouncement of the order by three-Member Bench of the Tribunal in the matter of (IB) - 190(PB) /2017 Union Bank of India vs. Era Infra Engineering Ltd.;


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