JUDGEMENT
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(1.) Learned Advocate Mr. Rakesh Makhija present for Operational Creditor/Petitioner. Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Respondent. if-y. ' Learned Advocate Mr. Vishal Dave Filed Vakalatnama for Respondent. Objections filed by Respondent.
(2.) For hearing before admission, list the matter on 12.01.2018.;
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