ENERGO ENGINEERING PROJECTS LTD Vs. WELLMAN WACOMA LTD
LAWS(NCLT)-2017-8-321
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 17,2017

Energo Engineering Projects Ltd Appellant
VERSUS
Wellman Wacoma Ltd Respondents

JUDGEMENT

R. Varadharajan, Member - (1.) Learned Counsel for the parties are present. Ld. Counsel for the petitioner was heard at length in relation to Insolvency Resolution Process of the Corporate Debtor in (IBJ-160 (ND) /2017. Due to paucity of time and at the request of the parties, the matter is adjourned to 18.8.2017.;


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