JUDGEMENT
B S V Prakash Kumar, Member -
(1.) Tcp 491/I&BP/NCLT/MB/MAH/2017
None present.
(2.) List this matter on 25.9.2017 with a direction to the Petitioner to appear on next date of hearing, failing which this Petition will be dismissed for default.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.