- (1.) Learned Advocate Mr. Salil Thakore present for Operational Creditor/Petitioner. Learned Advocate Mr. Nandish Chudgar i/b Nanavati Associates present for Respondent.
(2.) Both sides counsels represented that the.matter is settled, but settlement agreement not yet executed and requires a week time for the same. r List the matter on 09.01.2018.;