JUDGEMENT
-
(1.) This present petition/application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Vihaan Web Solutions Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Pune on 17th July, 2013 havingCIN:U72900PN2013PTC148153.
(3.) The Petitioner Company is engaged in the business of software designing, development, customisation implementation, maintenance etc.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.