SANJEEV JAIN Vs. ETERNITY INFRACON PVT LTD
LAWS(NCLT)-2017-7-69
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 06,2017

SANJEEV JAIN Appellant
VERSUS
ETERNITY INFRACON PVT LTD Respondents

JUDGEMENT

- (1.) Mr. Akashdeep Kakkar, Advocate. Mr. Rohit Sharma, Advocate.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.