JUDGEMENT
Manorama Kumari, Member -
(1.) Learned Advocate Mr. Arjun Sheth present for Operational Creditor/Petitioner. Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah present for Respondent. Objections filed.
(2.) Further affidavit filed by Operational Creditor/ petitioner with a copy to the Corporate Debtor to which they have conceded and have no objections. List the matter on 13.12.2017.;
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