IN RE Vs. VERTEX CHEMICALS AND MAHAAN PROTEINS LTD
LAWS(NCLT)-2017-7-224
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 18,2017

IN RE Appellant
VERSUS
Vertex Chemicals And Mahaan Proteins Ltd Respondents

JUDGEMENT

- (1.) The Insolvency & Bankruptcy Board of India vide letter dated 07.07.2017 has recommended the name of Mr. Arvind Garg, Regn. No. (IBBI/IPA-003/IP-N00029/2017-18/10189) , 302-A, Pal Mohan Plaza, Desh Bandhu Gupta Road, Delhi-110005, Email: arvindgarg31@gmail.com, Mobile Nos: 9717301110, as the Insolvency Resolution Professional. A copy of the application for assignment submitted by Mr. Arvind Garg has also been placed on record.
(2.) We accept the aforesaid recommendation and dispose of the reference made by The Insolvency & Bankruptcy Board of India.;


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