PUNJAB NATIONAL BANK Vs. DLS INDUSTRIES LIMITED

LAWS(NCLT)-2017-11-207

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 21,2017

PUNJAB NATIONAL BANK Appellant

VERSUS

DLS INDUSTRIES LIMITED Respondents

JUDGEMENT

- (1.) CP No.723/ I&BP/NCLT/MB/MAH/2017 Looking at the Valuation given to the assets of the Company, the Insolvency Resolution Professional is hereby directed to explain on the next date of hearing as to why so much difference is there between the Government Valuation and the Market Valuation.
(2.) List this maatter on 28.11.2017.;

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