CAPITAL PARTNERS Vs. RELIANCE DEFENCE & ENGINEERING LTD
LAWS(NCLT)-2017-5-250
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 26,2017

CAPITAL PARTNERS Appellant
VERSUS
RELIANCE DEFENCE And ENGINEERING LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Navin Pahwa with Learned Advocate Ms. Gargi Vyas present for Operational Creditor/ Petitioner.
(2.) Learned Senior Advocate Mr. Dhaval Dave with Learned Advocate Mr. Jaimin Dave present for Corporate Debtor/ Respondent. Petitioner filed Respondent company's master data.
(3.) Reply filed by Respondents along with documents. Heard arguments of Learned Counsel for petitioner and Learned Counsel for Respondent. Orders reserved.;


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