UNIVERSAL CONSTRUCTION CO Vs. MATRIX FERTILIZER & CHEMICALS LTD

LAWS(NCLT)-2017-11-689

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 23,2017

Universal Construction Co Appellant

VERSUS

Matrix Fertilizer And Chemicals Ltd Respondents

- (1.) No one is present from either side.
(2.) Petition is dismissed for default of the parties.;