JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Lalit Patel present for operational creditor/ Applicant. None present for Respondent. Applicant filed proof of service of notice on Respondent.
(2.) Applicant filed purchis along with bank certificate. For hearing, list the matter on 22.08.2017.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.