SIDDHI INTERIORS PVT LTD Vs. AMARPALI ZODIAC DEVELOPERS PVT LTD
LAWS(NCLT)-2017-10-105
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 25,2017
SIDDHI INTERIORS PVT LTD
Appellant
VERSUS
AMARPALI ZODIAC DEVELOPERS PVT LTD
Respondents
JUDGEMENT
- (1.) On the joint request of the parties, hearing is deferred to 14th November, 2017.;
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