JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Pavan Godiawala with Learned Advocate Mr. Ishan Shah present for Corporate Debtor/ Applicant. None present for Respondent. Proof of service of application on financial creditor filed.
(2.) Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service.
(3.) List the matter on 04.08.2017 for objections of financial creditor and for hearing before admission.;
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