NARMADA CONSTRUCTION (INDORE) PVT LTD Vs. AGROH INFRASTRUCTURE DEVELOPER PVT LTD
LAWS(NCLT)-2017-11-278
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 16,2017

NARMADA CONSTRUCTION (INDORE) PVT LTD Appellant
VERSUS
AGROH INFRASTRUCTURE DEVELOPER PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Aditya Mewara present for Operational Creditor/Petitioner. Learned Advocate Mr. Alok Krishna Agarwal with Learned Advocate Mr. Mayank Bughani with Learned Advocate Mr. Swapnesh Garg present for Respondent.
(2.) Learned Advocate Mr. Alok Krishna Agarwal filed Vakalatnama for Respondent.
(3.) Learned Counsel appearing for Respondent represented that copy of petition served on him is not tailing with petition filed before this authority.;


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