STATE GOVERNMENT OF MAHARASTRA Vs. SWAYAM REALTORS & TRADERS LTD & ORS
LAWS(NCLT)-2017-8-307
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 16,2017

State Government Of Maharastra Appellant
VERSUS
SWAYAM REALTORS And TRADERS LTD And ORS Respondents

JUDGEMENT

- (1.) Learned Counsel for the petitioner states that the proceedings in the Hon'ble Delhi High Court, as noticed in the order dated 03.08.2017, are still pending. Therefore, hearing is deferred to 3rd October, 2017.;


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