TATA CAPITAL FINANCIAL LTD Vs. SVOGI OIL GAS AND ENERGY LTD
LAWS(NCLT)-2017-10-94
NATIONAL COMPANY LAW TRIBUNAL
Decided on
October 13,2017
TATA CAPITAL FINANCIAL LTD
Appellant
VERSUS
SVOGI OIL GAS AND ENERGY LTD
Respondents
JUDGEMENT
M.M. Kumar, Member -
(1.) For Order, see (IB) -190(PB) /2017.;
Copyright © Regent Computronics Pvt.Ltd.