JUDGEMENT
M.K. Shrawat, Member -
(1.) T.C.P. No. 370/I&BC/NCLT/MB/MAH/2017
The Learned Representatives of both the sides are present.
(2.) The Petitioner has placed on record an Affidavit dated 16.11.2017. The relevant para is reproduced below :-
That the above referred petition is settled between the parties and the above Petitioner wishes to withdraw the present Petition unconditionally."
(3.) Due to the declaration on Oath that the Petitioner is suo moto withdrawing the Petition since the amount is settled.;
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