- (1.) Mr. Rakesh Chaturvedi, RP in person present. J.R.K. Sarma, Representative of the Corporate Debtor, holding position of Independent Director present. Mr. Preeti Mohan, Counsel for Financial Creditor present. Mr. Akshaya Ramadurai, Counsel for Resolution Professional present. The report of RP has already been submitted. Heard the Counsels for the parties, the RP and the representative of the Corporate Debtor. Reserved for orders.;