RELIANCE COMMERCIAL LIMITED Vs. VARAHA INFRA LIMITED

LAWS(NCLT)-2017-7-66

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 05,2017

RELIANCE COMMERCIAL LIMITED Appellant

VERSUS

Varaha Infra Limited Respondents

- (1.) Even on the second call, no one is present on behalf of the petitioner. Dismissed for non-prosecution.;