Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Vaibhavi Parikh present for Operational Creditor/ Applicant. Learned Advocate Mr. Pavan Godiawala present for Respondent. Respondent filed Affidavit cum undertaking. At request of learned Counsel for Respondent on the ground of settlement, list the matter on 18.07.2017.
(2.) List the matter on 18.07.2017 for hearing.;