Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Shashvata Shukla present for Operational Creditor/ Petitioner.
(2.) None present for Respondent. Proof of service of date of hearing on Respondent filed. None appeared for Respondent inspite of service of notice. Heard arguments of Learned Counsel for Petitioner. In the interest of justice with a view to give one more opportunity to Respondent, list the matter on 11.07.2017. for hearing the Respondent. Petitioner to inform Respondent by E-mail. List the matter on 11.07.2017 for hearing Respondent.;