MY MIND VACATIONS PVT LTD Vs. IYOGI TECHNICAL SERVICES PVT LTD & ORS
LAWS(NCLT)-2017-9-222
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 12,2017

MY MIND VACATIONS PVT LTD Appellant
VERSUS
IYOGI TECHNICAL SERVICES PVT LTD And ORS Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) Mr. Aditya Jain, Advocate has put in appearance and has apprised the Bench that father of the arguing Counsel, Mr. Nakul Grover, has suffered from heart attack last evening and has to be hospitalised.
(2.) In view of above, hearing is deferred to 26th September, 2017.;


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