JUDGEMENT
K Anantha Padmanabha Swamy, Member -
(1.) Shri N K Bhansali, PCS representing the petitioner present. Shri M Nirmalkumar counsel for the respondent present. Counsel for respondent handed over a cheque for Rs.4,00,000/- to the counsel for petitioner as per the schedule of payment. Both counsel prayed time for seeking instructions from their client in relation to the interest accrued. Time extended at their request. Put npnn 11.07.2017 at 10.30 A.M.;
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