Bikki Raveendra Babu, Member - (1.) Learned FCA Mr. Sachin Joshi present for Corporate Debtor/Petitioner. Learned Advocate Ms. Bhakti Shevade M Learned Advocate Mr. Biju Nair present for Respondent.
(2.) Learned Advocate Ms. Bhakti Shevade i/b Learned Advocate Mr. Biju Nair filed Vakalatnama for Respondent.
(3.) At request of learned Counsel for Respondent for filing objections.;