AMBAB INFO TECH PVT LTD Vs. NDTV ETHNIC RETAIL LIMITED
LAWS(NCLT)-2017-9-126
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 27,2017
Ambab Info Tech Pvt Ltd
Appellant
VERSUS
NDTV ETHNIC RETAIL LIMITED
Respondents
JUDGEMENT
- (1.) On the joint request of the parties, hearing is deferred to 4th October, 2017.;
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