JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Irp Mr. C.P. Jain present. Learned Advocate Mr. Vinay Bairagra present for Respondent in IA 323/2017.
(2.) Learned Advocate Mr. Nirag Pathak with Learned Advocate Mr. Shalin Jani present for Operational Creditor.
(3.) Learned Counsel for the Corporate Debtor represented that winding up petition CP 437/2015 is listed before Hon'ble High Court of Gujarat. List the matter on 15.01.2018.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.