GLORY FILMS LTD Vs. SHREE MEENAKSHI FOOD PRODUCTS PVT LTD
LAWS(NCLT)-2017-8-248
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 22,2017

Glory Films Ltd Appellant
VERSUS
Shree Meenakshi Food Products Pvt Ltd Respondents

JUDGEMENT

- (1.) Tcp No. 81/ I&BP/NCLT/MB/MAH/2m7 Petitioner present. On verification of the record, since it appears that Form under Insolvency & Bankruptcy Code, 2016 has not been filed on or before 15.7.2017, this Company Petition is abated with liberty as mentioned in the Notification dated 29.6.2017.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.