S2 INFOTECH INTERNATIONAL LTD Vs. INTARVO TECHNOLOGIES PVT LTD

LAWS(NCLT)-2017-6-48

NATIONAL COMPANY LAW TRIBUNAL

Decided on June 29,2017

S2 INFOTECH INTERNATIONAL LTD Appellant

VERSUS

INTARVO TECHNOLOGIES PVT LTD Respondents

- (1.) Learned Counsel for the petitioner undertakes to remove all defects within the statutory period of 7 days. List again on 6th July, 2017.;