INDIAN BANK Vs. ATHENA DEMWE POWER LTD
LAWS(NCLT)-2017-8-123
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 02,2017

INDIAN BANK Appellant
VERSUS
ATHENA DEMWE POWER LTD Respondents

JUDGEMENT

- (1.) Notice to the respondents returnable on 8th August 2017. Dasti. Affidavit of service be filed.;


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