- (1.) Notice of the petition for 30th November, 2017, Mr. Sumit K. Batra instructing Counsel to Mr. Abhinav Vasisht, Senior Counsel appears for the respondent and accepts notice. He requests for some time to file reply. A copy of the petition has already been served.
(2.) Let the reply be filed within two weeks with a copy in advance to the Counsel for the petitioner. Rejoinder, if any, be filed within a week thereafter with a copy in advance to the Counsel opposite.
(3.) List the matter on 30th November, 2017.;