- (1.) Learned Advocate Mr. Maulik Nanvati i/b Nanavati & Co. present for Applicant. None present for Respondent in IA 401/2617.
(2.) Applicant filed proof of service on ROC for the hearing date 18.12.2017.
(3.) Applicant is directed to inform next date of hearing to ROC and file proof of service.;