- (1.) Learned Advocate Mr. Tilth Nayak present for Operational Creditor/Petitioner. Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Respondent.
(2.) At request of learned Counsel for both parties on ground that settlement talk is going on and part payments have been made. List the matter on 09.01.2017.;