PARKLAND MEADOWS & HOSPITALITY LTD Vs. NILE BUILDTECH PVT LTD
LAWS(NCLT)-2017-5-23
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 08,2017

PARKLAND MEADOWS And HOSPITALITY LTD Appellant
VERSUS
NILE BUILDTECH PVT LTD Respondents

JUDGEMENT

Shiv Ram Bairwa, Member - (1.) This matter was earlier listed on 4.5.2017 for filing the affidavit of service in terms of Rule 4 (3) of Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016. Today, neither anybody appeared nor filed any document.
(2.) The petitioner is directed to file affidavit of service before next date hearing. List the matter on 19.05.2017.;


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