JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Ms. Natasha Sutaria present for Operational Creditor/ Applicant. Learned PCS Mr. Deva Raj an Raman present for Respondent.
(2.) Applicant filed certificate of the Banker.
(3.) Letter received from office of Joint Commissioner of Sales Tax and office of Assistant Commissioner of State Tax seeking hearing in the matter.;
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