V R POLYFAB PVT LTD Vs. SADBHAV ENTERPRISE PVT LTD
LAWS(NCLT)-2017-9-63
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 06,2017

V R POLYFAB PVT LTD Appellant
VERSUS
SADBHAV ENTERPRISE PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Harmish Shah present for Financial Creditor.
(2.) Learned Advocate Mr. Ishan Shah present for Respondent. Learned Advocate Mr. Ishan Shah filed Vakalatnama for Respondent Proof of dispatch of copy of application filed.
(3.) At request of Learned Counsel for Respondent List the matter on 13.09.2017 for filing of objection and hearing before admission;


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