ONE UP TRADE PVT LTD Vs. AMR INFRASTRUCTURE LTD
LAWS(NCLT)-2017-12-947
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 15,2017

ONE UP TRADE PVT LTD Appellant
VERSUS
AMR INFRASTRUCTURE LTD Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) List the matter on 20th December, 2017 at 3.00 p.m.;


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