- (1.) Mr. B.Thirunavukkarasu, Counsel for Petitioner present. Mr. V.Harikumar, Counsel for Respondent present. Counsel for Petitioner has complied provisions of Section 9(3) (b) (c) of I & B Code, 2016. Counsel for Respondent prayedjtime for arguments. Put up on 13.07.2017 at 10.30 A.M.;