AHULWALIA CONSTRUCTION GROUP Vs. OSL HEALTHCARE PVT LTD

LAWS(NCLT)-2017-9-116

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 19,2017

AHULWALIA CONSTRUCTION GROUP Appellant

VERSUS

OSL HEALTHCARE PVT LTD Respondents

- (1.) On the request made on behalf of the parties, hearing is deferred to 27th September, 2017.;