JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned FCA Mr. Kiran Shah i/b Learned FCA Mr. J N Tikku present for Operational Creditor/Petitioner.
(2.) None present for Respondent. Proof of service of copy of petition on Respondent filed. Petitioner is-directed to serve notice of gate of hearing on Respondent along with copy of order under acknowledgment and file proof of service.
(3.) Registry is directed to serve notice of date of hearing on Respondent along with copy of order under acknowledgment. Respondent shall file its objections, if any, serving a copy in advance to petitioner. List the matter on 12.01.2018 for objections of Respondent, if any, and for hearing before admission.;
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