MATESHWARI OIL PRODUCTS Vs. DHARANII COTTON MILLS PVT LTD
LAWS(NCLT)-2017-11-458
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 14,2017

Mateshwari Oil Products Appellant
VERSUS
Dharanii Cotton Mills Pvt Ltd Respondents

JUDGEMENT

K Anantha Padmanabha Swamy, Member - (1.) Counsel representing both the parties are present. Counsel for petitioner filed a memo praying the leave of this Tribunal to withdraw the petition. The memo is taken on record. Counsel for petitioner is permitted to withdraw the petition. Therefore, the matter is closed as withdrawn.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.